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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(c) in Rajasthan Animal Husbandry Service Rules, 1963

(c)[ in consultation with the commission, appoint the Director from Indian Administrative Service, if suitable person is not available for promotion to he post of Director.] [Inserted by Rajasthan Animal Husbandry Service Rules, 2008, dated 5.2.2008.]