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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(4) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(4)Gram Panchayats and other Implementing Agencies shall forward the information recorded in their asset registers maintained in Form B-10 to the Programme Officer on the same proforma and the Programme Officer shall compile the data in computerized form and supply a copy to the District Programme Coordinator.