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[Cites 1, Cited by 14]

Himachal Pradesh High Court

Yashpal Singh Sandhu vs . State Of H.P. & on 22 August, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Yashpal Singh Sandhu vs. State of H.P. & connected matters.

.

CWP No. 1648 of 2018 a/w CWP No. 63 of 2019, COPC Nos. 115 and 240 of 2019.

CWP No. 1648 of 2018, COPC Nos. 115

and 240 of 2019.

22.08.2022 Present: Mr. Abhimanyu Rathore, Advocate for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Additional Advocate General, with Mr. Yudhvir Singh Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents-State.

Mr. Amit Singh Chandel, Advocate, for respondent No.6.

Mr. Tara Singh Chauhan, Advocate, for respondent No.8.

Mr. Mehar Chand Jamwal, Advocate for respondent No.9.

CWP No. 63 of 2019

Mr. Mehar Chand Jamwal, Advocate for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Additional Advocate General, with Mr. Yudhvir Singh Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents-State.

Mr. Amit Singh Chandel, Advocate, for respondent No.4.

Mr. Tara Singh Chauhan, Advocate, for respondent No.5.

Reply on behalf of respondent No.9 has been filed on 23.03.2022 i.e. much after the order dated 18.08.2021, as has wrongly been accepted by the Registry, as the time to file the same had already elapsed, as is evident from the order dated 18.08.2021, which reads as under:-

"Mr. Vinod Thakur, learned Additional Advocate General, states that the reply on ::: Downloaded on - 23/08/2022 20:03:23 :::CIS behalf of respondents-State is being filed during the course of the day.
.
As regards remaining respondents, reply be filed within two weeks, failing which their right to file the same shall be deemed to be closed.
List on 08.09.2021".

Confronted with this, learned counsel for respondent No.9 prays for and is granted one week time to file a formal application for extension of time.

List on 29.08.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge August 22, 2022 (Subhash) ::: Downloaded on - 23/08/2022 20:03:23 :::CIS