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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(4)(ii) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(ii)In the event of failure to submit original certificates and testimonials within the time limit as aforesaid, the provisional admission may be cancelled and the security deposit may be forfeited.