Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5 in The Rajasthan Financial Corporation Staff (Revised Pay Scales) Regulations, 1983

5. Drawal of pay in Revised pay scales.

- A Corporation employees shall draw pay in the revised pay scale applicable to the post which he is holding on 1-9-81 or to which he is appointed on or after 1-9-81.