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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(i) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(i)Upto Rs.100/- p.m. for non reimbursable medicines i.e. medicines having more food value subject to the condition that the medicines are prescribed by the Authorised Medical Attendant of the Government T.B. Hospital / Sanatorium.