Bombay High Court
The Automotive Reserarch Association ... vs Sachidanand Mahadeo Belhe on 24 February, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-911
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 331 OF 2022
The Automotive Reserarch Association Of India....APPELLANT
Kothrud Pune- 411038 And Anr
V/S
Sachidanand Mahadeo Belhe ....RESPONDENT
WITH INTERIM APPLICATION NO. 2414 OF 2022 In Second Appeal 331 OF 2022 The Automotive Reserarch Association Of India....PETITIONER Kothrud Pune- 411038 And Anr V/S Sachidanand Mahadeo Belhe ....RESPONDENT Mr. A. K. Jalisatgi i/b Vaibhav Jagdale, for the Appellants/ Applicants.
Mr. Vinayak Kumbhar i/b A. N. Bandiwadekar for the Respondent.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
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At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 03/03/2023. Ad-interim order, if any, to continue till then.
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