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Bombay High Court

The Automotive Reserarch Association ... vs Sachidanand Mahadeo Belhe on 24 February, 2023

Author: Madhav

Bench: Madhav

                                                                               Board Sr.No.:-911

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 331 OF 2022

 The Automotive Reserarch Association Of India....APPELLANT
 Kothrud Pune- 411038 And Anr
            V/S
 Sachidanand Mahadeo Belhe                 ....RESPONDENT

WITH INTERIM APPLICATION NO. 2414 OF 2022 In Second Appeal 331 OF 2022 The Automotive Reserarch Association Of India....PETITIONER Kothrud Pune- 411038 And Anr V/S Sachidanand Mahadeo Belhe ....RESPONDENT Mr. A. K. Jalisatgi i/b Vaibhav Jagdale, for the Appellants/ Applicants.

Mr. Vinayak Kumbhar i/b A. N. Bandiwadekar for the Respondent.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 24th February, 2023 Page 1/2 ::: Uploaded on - 02/03/2023 ::: Downloaded on - 07/06/2023 03:53:18 ::: P.C. :

At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 03/03/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 02/03/2023 ::: Downloaded on - 07/06/2023 03:53:18 :::