Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Securities And Exchange Board Of India - Subsection Section 30(2) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (2)Functional committee, comprising of:(a)Member [***] [Omitted 'selection' by Notification No. SEBI/LAD-NRO/GN/2019/20, dated 4.6.2019.] committee;(b)[***] [Omitted 'Investor' by Notification No. SEBI/LAD-NRO/GN/2019/20, dated 4.6.2019.] grievance redressal committee; and(c)Nomination and remuneration committee.
