Supreme Court - Daily Orders
Suresh Chand Jain vs State Of Rajasthan on 10 August, 2023
Bench: Hima Kohli, Rajesh Bindal
C.A. NO. 8215/2013
ITEM NO.108 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO. 8215/2013
SURESH CHAND JAIN APPELLANT(S)
VERSUS
STATE OF RAJASTHAN & ORS. RESPONDENT(S)
Date : 10-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Mr. Rajender Sone, Adv.
Mr. Saurabh Jain, Adv.
Mr. P.K. Goswami, Adv.
Mr. Arunansh Bharti Goswami, Adv.
Mr. S.P.S. Rathore, Adv.
Mr. P. K. Jain, AOR
For Respondent(s)
Dr. Manish Singhvi, Sr. Adv.
Ms. Shubhangi Agarwal, Adv.
Mr. Apurv S., Adv.
Mr. Milind Kumar, AOR
UPON hearing the counsel, the Court made the following
O R D E R
1. Learned counsel for the respondents informs this Court that a similar matter being registered as Civil Appeal No. 7906 of 2010, titled ‘Mahesh Chand Bareth and Signature Not Verified Anr. vs. State of Rajasthan & Ors.’, was listed before an Digitally signed by POOJA SHARMA Date: 2023.08.10 16:55:14 IST Reason: another Bench as recently as on 26 th July, 2023, and it is 1 C.A. NO. 8215/2013 requested that this appeal may also be tagged with the said matter.
2. In view of the submission made, tag the present appeal with Civil Appeal No. 7906 of 2010.
(POOJA SHARMA) (NAND KISHOR)
COURT MASTER (SH) COURT MASTER (NSH)
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