Himachal Pradesh High Court
Rajender Kumar Gupta vs . Manoj Joshi & Ors. A/W Connected Matter on 10 October, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajender Kumar Gupta Vs. Manoj Joshi & Ors. a/w connected matter .
Cr. MMOs No.269 & 762 of 2023 Cr. MMO No.269 of 2023 10.10.2023 Present: Ms. Ruchika Khachi, Advocate vice Mr. C.D. Negi, Advocate, for the petitioner. Mr. Satish Sharma, Advocate, for respondent No.1.
of Mr. M.A. Khan, Senior Advocate with Ms. Hem Kanta Kaushal, Advocate, for respondent No.2. Mr. K.B. Khajuria, Advocate, for respondent rt No.3.
Mr. Harsh Sharol, Advocate vice Mr. Manoj Pathak, Advocate, for respondent No.4. Cr. MMO No.762 of 2023 Mr. Harsh Sharol, Advocate vice Mr. Manoj Pathak, Advocate, for the petitioner.
Mr. Satish Sharma, Advocate, for respondent No.1.
Mr. M.A. Khan, Senior Advocate with Ms. Hem Kanta Kaushal, Advocate, for respondent No.2.
Mr. K.B. Khajuria, Advocate, for respondent No.3.
Ms. Ruchika Khachi, Advocate vice Mr. C.D. Negi, Advocate, for respondent No.4.
Cr. MMO No.269 of 2023Learned vice counsel for the petitioner prays for an adjournment on the ground that the arguing counsel is not available today.
As prayed for, list for on 30.11.2023.
( Sushil Kukreja )
October 10, 2023 Judge
(VH)
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