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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(1)Every producer shall be installed and maintained in accordance with the specification and with all reasonable care necessary to prevent danger from fire, gas poisoning and burns and in particular, all pipes, valve and all covers to hoppers, generators, coolers, filters and any other accessories shall be free from gas or air leaks and all exposed hot surfaces shall be effectively screened from accidental contract.