Section 10 in Orissa Electrical/Mechanical/Telecommunication (Departmental and Professional Examination) Engineering Service Rules, 1957
10. [ [Substituted by O.G.E. No. 30429, dated 20.10.1959.]
An Engineer who entered service prior to the date of coming into force of these rules and has not passed the examinations on or before that date shall be required to pass the examination within such period as the State Government may by general or special order direct, failing which his further increment shall be stopped till he passed the examinations."]
