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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Maharashtra - Subsection

Section 86(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(5)The member under sub-clauses (iv) and (v) of clause (1) above shall hold office for a period of one year which may be extended for a period of six months by the Vice-Chancellor.