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State of Odisha - Section

Section 31 in The Orissa Boat Rules, 2004

31. Conduct of Passenger.

- No Passenger shall carry any dangerous goods or fire arms or decayed food stuffs or any other offensive articles on any boat.
(2)No passenger on any boat shall-
(i)obstruct the tindal or manjhi or crew in the discharge of their duties; or
(ii)damage or attempt to damage the boat or any article on the boat; or
(iii)be drunk and disorderly, or drunk and incapable or taking care of himself; or
(iv)commit any nuisance or act of indecency, or use obscene or abusive language; or
(v)without lawful excuse, interfere with the comfort of any passenger.