Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 12 in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

12. Residuary Matters.

- With regard to such matters which are not specifically covered by those rules, the member of the cadre shall be governed by the rules, regulations or orders applicable to the Officers/Employees of the State Government of appropriate level.