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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(iv) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iv)The seats reserved for the Scheduled Caste shall be made available to the Scheduled Tribes and vice-versa, if qualified candidates are not available in these categories. The seats reserved for both Scheduled Caste, and Scheduled Tribes shall be made available to the candidate in general pool, if qualified candidates belonging to the Scheduled Caste and Scheduled Tribes are not available.