Section 11 in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015
11. Commencement of service.
- Except as otherwise provided by or under these Regulations, "service" of an employee shall be deemed to commence from the working day on which an employee reports for duty in an appointment covered by these Regulations at the place and time intimated to him by the appointing authority.Provided that if he reports after noon, his service shall commence from the next following working day.
