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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 38(1)(d) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(d)records of instructions received from and sent to participants, issuers, issuers' agents and beneficial owners;