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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Khadi and Village Industries Board Rules, 1956

(2)A supplementary budget, if any, under Section 28 in any financial year shall be prepared by the Board in Form No. IV and shall be submitted to the State Government in the first week of January in that year.