Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Meghalaya - Subsection Section 28(1) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (1)There shall be a fund called "The Growers' Association Fund" into which all moneys shall be deposited and withdrawn therefrom for the purpose of the Regulation.
