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[Cites 0, Cited by 0] [Section 108A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108A(3C) in Jammu and Kashmir Panchayati Raj Rules, 1996

(3C)The allocation of constituencies to be reserved for Women shall be made on a three-point roster system for each category separately of Women (Open Category), Women (Scheduled Caste Category) and Women (Scheduled Tribe Category). The roaster points shall be taken as under :
(i)Seat reserved for women ;
(ii)Open seat ; and
(iii)Open seat