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State of Uttar Pradesh - Section

Section 16 in The U.P. Forest Department Draftsmen Service Rules, 1980

16. Procedure for recruitment by promotion to the post of Head Draftsman.

(1)Recruitment by promotion shall be made on the basis of seniority subject to the rejection of unfit through a Selection Committee comprising-
(i)Chief Conservator of Forests, Uttar Pradesh,
(ii)Conservator of Forests, Headquarters, and
(iii)Conservator of Forests, nominated by Chief Conservator of Forests.
(2)The appointing authority shall prepare an eligibility list of the candidates arranged in order of seniority and place it before the Selection Committee along with their Character Rolls and such other records, pertaining to them as may be considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of records, referred to in sub-rule (2) and if it considers necessary it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority and forward the same to the appointing authority.