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Bombay Presidency - Section

Section 20 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

20.

The remuneration to the supervisors (i.e., Chief Conductors of Examination). Invigilators and Inferior servants shall be as follows :-
(i)Supervisors Rs. 30 per day for two sessions.
(ii)Invigilators Rs. 20 per day for two sessions.
(iii) Blockpeons-cum-Waterman Rs. 5.25 per day for two sessions. (Rs. 2.60 per session).
(iv) Inferiorservants Rs. 5 per day.