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Bombay Presidency - Section
Section 20 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987
20.
The remuneration to the supervisors (i.e., Chief Conductors of Examination). Invigilators and Inferior servants shall be as follows :-| (i)Supervisors | Rs. 30 per day for two sessions. |
| (ii)Invigilators | Rs. 20 per day for two sessions. |
| (iii) Blockpeons-cum-Waterman | Rs. 5.25 per day for two sessions. (Rs. 2.60 per session). |
| (iv) Inferiorservants | Rs. 5 per day. |