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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Maharashtra - Subsection

Section 129(2)(a) in The Maharashtra Municipal Corporations Act, 1949

(a)a new [larger urban area is specified] under sub-section (2) of section 3 comprising, wholly or partly, of an area of a Zilla Parishad. or