Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73J] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73J(9) in The M.P. Factories Rules, 1962

(9)All heaters shall also be provided with the following safety devices :-
(i)level control in the expansion tank;
(ii)temperature control of thermic fluid;
(iii)differential pressure switch on the out let line of the heater tubes; and
(iv)temperature control device for the fuel oil supply to the burner.