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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(m) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(m)There shall be a college building with a teaching hospital which is located with sufficient space around it for future expansion at the time of applying for affiliation for the first M.B.B.S. course of study.