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State of Odisha - Section

Section 4 in The Orissa State Prosecution Service Rules, 1997

4. Method of Recruitment.

- 4.1. Recruitment of Assistant Public Prosecutor in Group 'B' posts. - Recruitment to the cadre of Assistant Public Prosecutor in Group-'B' service shall be made by the Orissa Public Service Commission by way of direct recruitment from the open market.
4.2Recruitment to Group 'A' posts. - Recruitment to the cadre of Additional Public Prosecutor in Group 'A' service shall be made by way of promotion from the cadre of eligible Assistant Public Prosecutors, who have put up not less than eight years of continuous service in that cadre. This will be done in consultation with the Orissa Public Service Commission.
4.3Recruitment to the cadre of Public Prosecutor shall be made in the following manner :-
(a)75% of the vacancies arising in the cadre, every year shall be filled by way of promotion from the rank of Additional Public Prosecutors, who have put up not less than five years of continuous service in that cadre. This will be done in consultation with the Orissa Public Service Commission.
(b)25% of vacancies arising in the cadre every year shall be filled by way of direct recruitment from the open market through the competitive recruitment examination to be conducted by the Orissa Public Service Commission.
4.4Recruitment to the cadre of Deputy Director of Public Prosecution shall be made by way of promotion from the rank of Public Prosecutors, who have put up at least five years of continuous service in that cadre. This will be done in consultation with the Orissa Public Service Commission.
4.5Recruitment to the cadre of Joint Director of Public Prosecution shall be made by way of Promotion from the cadre of Deputy Director of Public Prosecution, who have completed at least one year of continuous service in that cadre. This will be done in consultation with the Orissa Public Service Commission.
4.6Recruitment to the cadre of Director of Public Prosecutions shall be made by way of deputation from the Orissa Superior Judicial Service (Senior Branch).