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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(39) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(39)"fire pump" means a machine, driven by external power for transmitting energy to fluids by coupling the pump to a suitable engine or motor, which may have varying out puts / capacity but shall be capable of having a pressure of 3.2 kg / cm2 at the top most level of multi storey or high rise building;