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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(2)(ab) in Bihar Factories Rules, 1950

(ab)"Singing machine" means a machine which comprises heated roller, plate, or an open gas flame. The cloth or yarn is rapidly passed over the roller or the plate or through the open gas flame to remove fuzz or hairness on yarn or cloth by burning.