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[Cites 0, Cited by 0] [Section 4(1A)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1A)(c) in Uttar Pradesh State Universities Act, 1973

(c)a University of Rohilkhand at Bareilly [which shall with effect from the date of the commencement of the Uttar Pradesh State Universities (Second Amendment) Act, 1997 be called Mahatma Jyotiba Phule Rohilkhand University, Bareilly;] [Inserted by Uttar Pradesh Act No. 18 of 1997 (w.e.f. 16.8.1997).]