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State of Punjab - Section

Section 44 in The Punjab Land Revenue Rules

44. [ Language of revenue offices. [Substituted for Rules 44, 45 and 46 vide GSR No. 130, dated 4th May, 1964 and further substituted vide Punjab Government Notification No. GSR 59/PA/17/87/Sections 63, 64, 97 and 155 and published in Punjab Legislative Supplement Part III dated 18.7.1980 Page 295.]

- The language of revenue offices at or below district level shall be Punjabi in Gurmukhi script.]Execution of Certain Orders of Civil and Criminal Courts through Revenue-officers