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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(vii) in The Guru Nanak Dev University Amritsar Act, 1969

(vii)three persons from amongst Principals of Colleges other than Deans of Faculties who are members of the Senate, by rotation, according to age of whom at lease one shall be Principal of a Government College;