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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(6) in Kerala Electricity Supply Code, 2005

(6)The Licensee may also require a consumer to pay security for the price of the meter, unless the consumer elects to purchase a meter. The Licensee may charge a rent for the meter as per the rates approved by the Commission.