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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2)(i) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(i)Must be an officer associated with Police and Law & Order Administration with desirable specialization in Forensic Science or Internal Security or a officer of level of Director General of Police or its equivalent and has served a total of 30 years.;