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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in The Ganpat University Act, 2005

(1)The Finance Committee shall consist of the following members, namely.-
(i)the Director of the University, ex-officio, shall be the Chairman of the Committee;
(ii)one member of the Board to be nominated by the President;
(iii)one Dean of the University by rotation to be nominated by the Director;
(iv)one expert professional to be nominated by the President; and
(v)the Registrar shall be the non-member Secretary of the Committee.