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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(3)(b) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(b)the room shall be adequately laid and ventilated and the floor shall be effectively drained and maintained in a clean and tidy condition;