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State of Bihar - Section

Section 7 in Bihar Electricity Grid Code, 2010

7. STU shall maintain copies of the Grid Code with the latest amendments and shall make it available at a reasonable cost to any person requiring it. This may also be made available on the website.The STU shall keep an up to date list of recipients of all the copies of the Grid Code, if found necessary to ensure that the latest version of Grid Code is reached to all the relevant recipients.