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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(1)(a) in The Haryana Prevention of Beggary Rules, 1972

(a)Head Mukadam's grade - Not more than one person from among 10 mukadams, of exceptionally good conduct shall be promoted as Head Mukadam.