Section 14(8)(iii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(8)(iii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(iii)Zonal Accreditation Board shall inform the accredited Bus Body Builder about the surveillance assessment and the surveillance fee to be paid in advance, at least three months before the due date for surveillance visit. The Bus Body Builder shall confirm its readiness within thirty days; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 14(8)(iii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007