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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Manipur - Subsection

Section 24(4) in Manipur International University Act, 2018

(4)The University shall have all-the authority and permission to do everything legal as per law for the fulfillment of its powers and objectives and it shall be free to do so and it shall be fully empowered for the same by the State.