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Securities And Exchange Board Of India - Section

Section 11 in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

11. Application for grant of certificate of commencement of business.

- A depository which has been granted a certificate of registration under regulation 7, shall within one year from the date of issue of such certificate make an application to the Board for commencement of business in Form C of the First Schedule.