Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(5)(f) in The Maharashtra University of Health Sciences Act, 1998

(f)advise the principal regarding the intake capacity of various classes, preparation of time-tables, distribution of the available teaching work-load and such other matters relating to the internal management of the college and discipline of the college students as may be refereed to it by the principal, from to time;