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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Manipur - Subsection

Section 38(16) in Manipur International University Act, 2018

(16)The Registrar shall prepare and update the Handbook of Statutes, Regulations, and Rules approved by authorities, bodies or committees from time to time, and make them available to public, all respective members of the authorities and officers of the University;