Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Himachal Pradesh - Subsection Section 50(2) in Atal Medical and Research University, Himachal Pradesh Act, 2017 (2)The Board of Management shall cause every such College to be inspected, from time to time, by any authority or persons authorized by it, in this behalf.
