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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(6) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(6)The Rajasthan Civil Services (Revised Pay Scales) Rules, 1998, as amended from time to time;