Madhya Pradesh High Court
Smt. Phoolan Dohre vs The State Of Madhya Pradesh on 4 January, 2022
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 MCRC-60142-2021 The High Court Of Madhya Pradesh MCRC No. 60142 of 2021 (SMT. PHOOLAN DOHRE Vs THE STATE OF MADHYA PRADESH AND OTHERS) Gwalior, Dated : 04-01-2022 None for the applicant.
Adjourned.
(DEEPAK KUMAR AGARWAL) JUDGE bj/-
BARKHA SHARMA 2022.01.04 15:17:35 +05'30'