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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in Statutes of the Jodhpur National University, Jodhpur, 2010

(2)Each Department/Centre shall consist of, -
(a)A Head of the Department or a person for the time being in-charge of the Department, appointed by the President in consultation with the Chairperson;
(b)Teachers of the Department;
(c)Such Honorary/Adjunct/Visiting/Emeritus Professors attached to the Department by the Board of Management, upon the recommendation of the Academic Council;
(d)Persons (howsoever designated) appointed to conduct or assist in teaching or research in the Department;
(e)Such other persons as may be members of the Department as determined by the Board of Management, in consultation with the President;
(f)Such administrative support staff as the Board of Management may from time to time allocate.