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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Anil Mediratta & Ors. vs . State Of H.P. & Ors. on 31 August, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Anil Mediratta & Ors. Vs. State of H.P. & Ors.

Cr. MMO No. 738/2021

31.08.2023 Present: Mr. Anand Sharma, Senior Advocate with .

Mr. Karan Sharma, Advocate, for the petitioners.

Mr. Raj Kumar Negi, Additional Advocate General, for respondent No. 1/State.

Respondents No. 2 & 4 to 6 already ex of parte.

None for respondent No. 3. rt Mr. Vaibhav Singh Chauhan, Advocate, vice Ms. Shradha Karol, Advocate, for respondent No. 7.

Learned vice counsel for respondent No. 7

under instructions from Ms. Shradha Karol, Advocate, states that no reply is intended to be filed on behalf of respondent No. 7.

As prayed, list on 16th September, 2023.

In the meantime, interim order to continue.

( Sushil Kukreja ) Judge 31st August, 2023 (raman) ::: Downloaded on - 01/09/2023 20:33:48 :::CIS