Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 426] [Entire Act] State of Jharkhand - Subsection Section 426(i) in Bihar Education Code, 1961 (i)The teacher should be acquainted with the contents of the film and should have seen the film before it is shown to the class in order to know that it has a direct relation to the objectives of unit under study.