Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1)(a) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(a)I opt for the retirement benefits admissible under the Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992, as amended from time to time by the Government.